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Citedby 16 docs - [View All]
Lachman Utamchand Kiriplani vs Meena Alias Mota on 14 August, 1963
Smt. Saroj Rani vs Sudarshan Kumar Chadha on 8 August, 1984
Sawan Ram & Others vs Kala Wanti & Others on 19 April, 1967
Gurupad Khandappa Magdum vs Hirabai Khandappa Magdum And Ors on 27 April, 1978
Dharma Shamrao Agalawe vs Pandurang Miragu Agalawe & Ors on 22 February, 1988

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[Complete Act]
Central Government Act
Section 9 in The Hindu Succession Act, 1956
9. Order of succession among heirs in the Schedule. Among the heirs specified in the Schedule, those in class I shall take simultaneously and to the exclusion of all other heirs; those in the first entry in class II shall be preferred to those in the second entry; those in the second entry shall be preferred to those in the third entry; and so on in succession.