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R.B. Rajput vs Hiralal Bhagwandas Rajput And ... on 13 October, 1989

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[Section 19] [Complete Act]
Central Government Act
Section 19(a) in The Co- Operative Societies Act, 1912
(a) in respect of the supply. of seed or manure or of the loan of money for the purchase of seed or manure- upon the crops or other agricultural produce of such member or person at any time within eighteen months from the date of such supply or loan;