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Citedby 118 docs - [
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Bhaswati Roy Pandey And Ors. vs The State Of West Bengal And Ors. on 19 May, 2004
Navrangpura Gam Dharmada Milkat ... vs Ramtuji Ramaji And Ors. on 18 June, 1993
Chettiam Veettil Ammad And Anr vs Taluk Land Board And Ors on 2 May, 1979
Aundiappa Nadar vs Gnanambal Ammal & Others on 14 September, 1998
N. Sreedharan Nair And Ors. vs Mottaipatti Chinna Pallivasal ... on 4 March, 2003
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central government act
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Central Government Act
Section 1 in The Amending Act, 1901
1. Title.-
(1)
This Act may be called the 4[ Amending Act, 1901 ; 5[