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industrial disputes act
industrial disputes act 1947
industrial disputes
section 2(s) of the industrial disputes act
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"industrial disputes act"
[Section 2(gg)] [Section 2] [Complete Act]
Central Government Act
Section 2(gg)(r) in The Industrial Disputes Act, 1947
(r) 3[ " Tribunal" means an Industrial Tribunal constituted under section 7A and includes an Industrial Tribunal constituted before the 10th day of March, 1957 , under this Act;]