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Akeel Khan Son Of Abdul Hakim Khan ... vs State Of Uttar Pradesh Through Its ... on 17 April, 2006

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[Section 12] [Complete Act]
Central Government Act
Section 12(2) in The Gift- Tax Act, 1958
(2) 2[ Every Gift- tax Officer employed in the execution of this Act shall observe and follow such instructions as may be issued to him for his guidance by the Director of Inspection or by' the Commissioner or by the Inspecting Assistant Commissioner within whose jurisdiction performs his functions.]