IN THE HIGH COURT OF JUDICATURE AT PATNA Miscellaneous Appeal No.747 of 2010 ====================================================== Bisheshwar Singh & Ors.

.... .... Appellant/s

Versus

Shashi Bhishan Singh & Ors.

.... .... Respondent/s

======================================================

CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR ORAL ORDER

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7 17-08-2012 Issue notice both on substitution petition i.e. I.A.

No.2693 of 2012 and limitation petition i.e. I.A. No.2694 of 2012

to legal heirs of Respondent no.10, proposed to be impleaded as

Respondent nos. 10(a), 10(b) and 10(c) in the memo of appeal.

Their names have been mentioned in para-1 of the Interlocutory

Application i.e. I.A. No.2693 of 2012.

Notice to go through ordinary post as well as registered

cover with A/D, for which requisites etc. must be filed within

three weeks, failing which the memo of appeal shall stand rejected

without further reference to a Bench.

(Rakesh Kumar, J)

NKS/-