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[Complete Act]
Central Government Act
Section 2 in The Appropriation (No. 3) Act, 1996
2. Issue of Rs. 465857, 03, 00, 000 out of the Consolidated Fund of India for the year 1996 - 97. From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate [ inclusive of the sums specified in column 3 of the Schedule to the Appropriation (Vote on Account) No. 2 Act, 1996 ] (18 of 1996 ). to the sum of four lakh sixty- five thousand eight hundred and fifty- seven crores and three lakh rupees towards defraying the several charges which will come in course of payment during the financial year 1996 - 97 in respect of the services specified in column 2 of the Schedule.