IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
C.R.No.4690 of 2010 (O&M) Date of Decision : 28.7.2010 Gopal Dass and others ....Petitioners
Versus
Punjab State and others ...Respondents
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER ....
Present : Mr.R.K.Arya, Advocate for the petitioners. .....
MAHESH GROVER, J.
Learned counsel for the petitioners prays for permission to withdraw the instant revision petition. Permitted to do so. Dismissed as withdrawn. 28.7.2010 (MAHESH GROVER) JUDGE
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