Main Search
Forums
Advanced Search
Disclaimer
Section 5(a) in The Protection Of Women From Domestic Violence Act, 2005 [
"Section 5"
] [
"Complete Act"
]
Citedby 0 docs
Sharad Kumar Pandey vs Mamta Pandey on 1 September, 2010
Loading...
Central Government Act
(a) of her right to make an application for obtaining a relief by way of a protection order, an order for monetary relief, a custody order, a residence order, a compensation order or more than one such order under this Act;