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All India Tyre Dealers Federation vs Tyre Manufacturers. Main Order, ... on 30 October, 2012
All India Tyre Dealers Federation vs Tyre Manufacturers. Main Order ... on 16 January, 2013

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[Section 3(5)] [Section 3] [Complete Act]
Central Government Act
Section 3(5)(ii) in The Competition Act, 2002
(ii) the right of any person to export goods from India to the extent to which the agreement relates exclusively to the production, supply, distribution or control of goods or provision of services for such export. Prohibition of abuse of dominant position