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Citedby 24 docs - [
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Union Of India (Uoi), South ... vs Kurukundu Balakrishnaiah And ... on 8 December, 2003
Union Of India (Uoi) vs M. Thankaraj And Etc. Etc. on 12 August, 1988
Union Of India,Represented By vs Prameela, W/O.Late Jayakumar on 18 September, 2009
Union Of India vs Uggina Srinivasa Rao on 9 February, 2001
---------------------- vs By Advs.Sri.S.Chandrasenan
User Queries
railway act
the railway act 1989
railway
"railways act, 1989"
[
Section 123(c)
] [
Section 123
] [
Complete Act
]
Central Government Act
Section 123(c)(2) in The Railways Act, 1989
(2) the accidental falling of any passenger from a train carrying passengers.]