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Citedby 1 docs
Malini Byanna, D/O.Narasimhaiah ... vs Central Information Commission, ... on 16 April, 2010
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right to information act
right to information
the right to information act,2005
section 12
"right to information"
right to information doctypes:laws
"right to information act, 2005"
right to information 2005
right to information doctypes: supremecourt,chattisgarh,madhyapradesh,laws
[
Section 12(3)
] [
Section 12
] [
Complete Act
]
Central Government Act
Section 12(3)(i) in The Right To Information Act, 2005
(i) the Prime Minister, who shall be the Chairperson of the committee;