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Citedby 5 docs
Jag Mohan And Ors. vs Controller Of Estate Duty on 8 February, 1971
Controller Of Estate Duty, Madras vs Estate Of Late R. Krishnamachari. on 5 October, 1977
Controller Of Estate Duty vs Estate Of Late R. Krishnamachari ... on 5 October, 1977
Controller Of Estate Duty vs B.K. Tiwari on 19 January, 1979
Controller Of Estate Duty vs Estate Of Late S.B. Rajarathnam ... on 7 March, 1979

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[Section 64] [Complete Act]
Central Government Act
Section 64(5) in The Estate Duty Act, 1953
(5) If the High Court is not satisfied that the case as stated is sufficient to enable it to determine the question of law raised thereby, it may require the Appellate Tribunal to make such modifications therein as it may direct.