Section 2(8)(b) in The Arbitration And Conciliation Act, 1996

Section 2(8)(b) in The Arbitration And Conciliation Act, 1996 ["Section 2(8)"] ["Section 2"] ["Complete Act"]

Central Government Act

(b) in any other way refers to an agreement of the patties,

that agreement shall include any arbitration rules referred to in that agreement.