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Citedby 5 docs
Duryodhan vs Sitaram And Ors. on 19 November, 1968
Uco Bank vs Sm. Ratni Devi Jain And Ors. on 31 January, 1997
Goa Urban Co-Operative Bank ... vs Merces English High School, ... on 22 July, 1999
Khushal S/O Narayanrao Mundhe vs State Of Maharashtra And Ors. on 14 March, 2007
C. Kannan vs Returning Officer on 25 January, 1989
User Queries
indian penal code 1860
indian penal code doctypes: laws
indian penal code, 1860 doctypes:laws
[
Section 98
] [
I.P.C.
]
Central Government Act
Section 98(a) in The Indian Penal Code, 1860
(a) Z, under the influence of madness, attempts to kill A; Z is guilty of no offence. But A has the same right of private defence which he would have if Z were sane.