Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 3 docs
Rajkumar Sahi vs Iii Adj on 23 November, 2000
Nawrang Singh vs Bhanwar Singh on 8 July, 1991
S. Iqbal Singh vs S. Gurdas Singh Badal And Ors. on 3 November, 1971
Ajay Maken vs Adesh Kumar Gupta & Anr. on 11 December, 2012
User Queries
representation of peoples act
representation of people act, 1951
act, 1951
79
[
Section 79
] [
Complete Act
]
Central Government Act
Section 79(e) in The Representation Of The People Act, 1951.
(e) 2[ " High Court" means the High Court within the local limits of whose jurisdiction the election to which the election petition relates has been held;]