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Citedby 3 docs
The Commissioner Of ... vs M/S. Chuni Lal Moonga Ram on 5 May, 1961
Commissioner Of Income-Tax, ... vs Mugneeram Bangur & Co. on 18 August, 1980
Commissioner Of Income-Tax vs Tarachand Kalyanji on 9 February, 1993
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"section 24"
[
Section 24
] [
Complete Act
]
Central Government Act
Section 24(1) in The Business Profits Act
(1) The Central Board of Revenue may, subject to the control of the Central Government, make rules for carrying out the purposes of this Act.