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Andhra Bank Financial Services ... vs Tamil Nadu Newsprint And Paper ... on 20 April, 2006
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interest act
interest act , 1978
[
Section 3(3)(a)
] [
Section 3(3)
] [
Section 3
] [
Complete Act
]
Central Government Act
Section 3(3)(a)(i) in The Interest Act, 1978
(i) any debt or damages upon which interest is payable as of right, by virtue of any agreement; or