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Andhra Bank Financial Services ... vs Tamil Nadu Newsprint And Paper ... on 20 April, 2006

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[Section 3(3)(a)] [Section 3(3)] [Section 3] [Complete Act]
Central Government Act
Section 3(3)(a)(i) in The Interest Act, 1978
(i) any debt or damages upon which interest is payable as of right, by virtue of any agreement; or