Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
indian penal code 1860
indian penal code doctypes: laws
indian penal code, 1860 doctypes:laws
[
Section 425
] [
I.P.C.
]
Central Government Act
Section 425(f) in The Indian Penal Code, 1860
(f) A causes a ship to be cast away, intending thereby to cause damage to Z who has lent money on bottomry on the ship. A has committed mischief.