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Citedby 8 docs - [
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United India Insurance Co. Ltd. vs Alavi on 6 April, 1998
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R.B. Moondra And Co. vs Mst. Bhanwari And Anr. on 22 April, 1969
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Oriental Insurance Company Ltd. vs Waheed Khan And Anr. on 23 July, 1997
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Section 1(2) in The Workmen' S Compensation Act, 1923
(2) 2[ It extends to the whole of India 3[ .]