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"right to information act, 2005"
right to information 2005
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[
Section 19(8)(a)
] [
Section 19(8)
] [
Section 19
] [
Complete Act
]
Central Government Act
Section 19(8)(a)(i) in The Right To Information Act, 2005
(i) by providing access to information, if so requested, in a particular form;