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Citedby 3 docs
Mohd. Mushtaq vs Mt. Baqridan And Ors. on 6 February, 1951
Seth Tara Chand vs Collector Of Aligarh In Charge Of ... on 14 February, 1939
Viraj Constructions vs P. Pandu on 14 October, 1998

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[Section 11(1)] [Section 11] [Complete Act]
Central Government Act
Section 11(1)(a) in The Suits Valuation Act, 1887
(a) the objection was taken in the Court of first instance at or before the hearing at which issues were first framed and recorded, or in the lower Appellate Court in the memorandum of appeal to that Court, or