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[Section 227(7)] [Section 227] [Complete Act]
Central Government Act
Section 227(7)(a) in The Manipur Municipalities Act, 1994.
(a) have regard to-
(i) the matters of common interest between the Zilla Pari- shad, Grain Panchayats, Nagar Panchayats, Municipal Corpora- tion and Municipal Councils in the district including spatial planning sharing of water and other physical and natural resource, the integrated development of infrastructure and environmental conservation,
(ii) the extent and type of available resources whether financial or otherwise;