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Citedby 1 docs
Prof. Arun Nigavekar vs Dr.R.Natarajan on 18 June, 2005
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section 6
grant
[
Section 6(1)
] [
Section 6
] [
Complete Act
]
Central Government Act
Section 6(1)(a) in The University Grants Commission Act, 1956
(a) in the case of Chairman, hold office for a term of five years or until he attains the age of sixty- five years, whichever is earlier;