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Citedby 5 docs
Renusagar Power Co. Ltd vs General Electric Co on 7 October, 1993
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User Queries
what is foreign award
section 7(a)
foreign awards recognition
7(1)b
[
Section 7(1)(b)
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Section 7(1)
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Section 7
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Complete Act
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Central Government Act
Section 7(1)(b)(ii) in The Foreign Awards (Recognition Andenforcement) Act, 1961 1
(ii) the enforcement of the award will be contrary to public policy.