Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 5 docs
Renusagar Power Co. Ltd vs General Electric Co on 7 October, 1993
Oil & Natural Gas Corporation Ltd vs Saw Pipes Ltd on 17 April, 2003
Alcatel India Limited And Anr. vs Koshika Telecom Limited And Ors. on 6 September, 2004
Penn Racquet Sports vs Mayor International Ltd on 11 January, 2011
Nater-Bass, Was Appointed As The ... vs "It Is A Generally Accepted ... on 11 January, 2011

User Queries
[Section 7(1)(b)] [Section 7(1)] [Section 7] [Complete Act]
Central Government Act
Section 7(1)(b)(ii) in The Foreign Awards (Recognition Andenforcement) Act, 1961 1
(ii) the enforcement of the award will be contrary to public policy.