Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
indian evidence act
evidence act
the indian evidence act, 1872
"evidence act"
evidence act 1872
evidence act doctypes:laws
indian acts
indian evidence act, 1872 doctypes: laws
indian evidence act doctypes:laws
indian evidence act section 146
evidence act:onus doctypes:laws
"indian evidence act 1872 "
[
Section 146
] [
Complete Act
]
Central Government Act
Section 146(2) in The Indian Evidence Act, 1872
(2) to discover who he is and what is his position in life, or
1. As to the application of s. 145 to police- diaries, see the Code of Criminal Procedure, 1898 (Act 5 of 1998 ), s. 172.