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Citedby 1 docs
N.K.Bajpai vs Union Of India & Anr. on 15 March, 2012
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customs act
customs act,1962
[
Section 146(2)
] [
Section 146
] [
Complete Act
]
Central Government Act
Section 146(2)(c) in The Customs Act, 1962
(c) the qualifications of persons who may apply for a licence and the qualifications of persons to be employed by a licensee to assist him in his work as an agent;