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Citedby 18 docs - [View All]
Matoshri Mudrualaya And Ors. vs State Of Maharashtra And Ors. on 17 January, 1991
Ram Chander vs Uoi & Ors on 22 March, 2011
Drugs Inspector & Anr vs Fizikem Laboratories Pvt. Ltd.& ... on 24 March, 2008
T.Sivakumar vs The Inspector Of Police on 3 October, 2011
K.Ravinchandra Reddy And Others vs Government Of A.P. on 20 November, 2007

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[Section 19] [I.P.C.]
Central Government Act
Section 19(a) in The Indian Penal Code, 1860
(a) A collector exercising jurisdiction in a suit under Act 10 of 1859 , is a Judge.