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Section 2(r) in The Protection Of Women From Domestic Violence Act, 2005 [
"Section 2"
] [
"Complete Act"
]
Citedby 1 docs
Milan Kumar Singh S/O Rajendra ... vs State Of U.P. And Smt. Swapnil ... on 18 July, 2007
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Central Government Act
(r) " service provider" means an entity registered under sub- section (1) of section 10;