Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 1 docs
R.K.Sathyanadhan vs Abdulrahiman, S/O.Vellekkat ... on 12 July, 2011

Loading...
User Queries
[Section 81] [I.P.C.]
Central Government Act
Section 81(b) in The Indian Penal Code, 1860
(b) A, in a great fire, pulls down houses in order to prevent the conflagration from spreading. He does this with the intention in good faith of saving human life or property. Here, if it be found that the harm to be prevented was of such a nature and so imminent as to excuse A' s act, A is not guilty of the offence.