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Citedby 1 docs
Central Warehousing Corporation vs M/S. Fortpoint Automotive ... on 16 December, 2009
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[
Section 19
] [
Complete Act
]
Central Government Act
Section 19(w) in The Presidency Small Cause Courts Act, 1882
(w) suits the cognizance whereof by the Small Cause Court is barred by any law for the time being in force.