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Calcutta High Court
Ap 482 Of 2012 Winstar India ... vs Haldia Petrochemicals Ltd. & Ors on 16 August, 2012
Author: I. P. Mukerji

ORDER SHEET

IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE

AP 482 OF 2012

WINSTAR INDIA INVESTMENT CO. LTD. Versus

HALDIA PETROCHEMICALS LTD. & ORS. BEFORE:

The Hon'ble JUSTICE I.P.MUKERJI Date : 16th August, 2012. Mr.Siddherto Mitra, Sr.Advocate ...for petitioner

Mr.J.Saha, Advocate

..for respondent 1

Mr.R.Bachhawat, Sr.Advocate ...for respondent 2

Ms.Mousumi Bhattacharyya, Advocate ...for respondent 3

The Court :- Time to file affidavits-in-opposition if not filed is extended till 23.8.2012. List this application on 7.9.2012. Affidavits-in-reply may be filed in the meantime. All parties are to act on a signed photocopy of this order on the usual undertakings.

(I.P.MUKERJI, J.)

GH.