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Disclaimer
Section 2(i) in The Government Securities Act, 2006 [
"Section 2"
] [
"Complete Act"
]
Citedby 1 docs
East Indian Produce Ltd. vs Naresh Acharya Bhaduri And Ors. on 9 August, 1985
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Central Government Act
(i) " specified" means specified by the Bank in the Official Gazette.