Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 1 docs
Ramchandra Maroti And Ors. vs The Collector (Land Acquisition ... on 15 March, 1974

Loading...
User Queries
[Section 6] [Complete Act]
Central Government Act
Section 6(1) in The Unit Trust Of India Act, 1963
(1) As soon as may be after the contribution has been made by any contributing institution under section 4, the Board shall issue to such contributing institution a contribution certificate or contribution certificates in such form and containing such particulars as may be prescribed.