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Citedby 584 docs - [View All]
Ram Bharosey vs State on 4 January, 1952
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Ashok Tulsiyan @ Ashok Kumar ... vs State Of Bihar on 4 February, 2011
Sheo Narain Tandon vs The State on 1 May, 1958
Emperor vs Abdul Gani Bahadurbhai on 23 July, 1925

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[I.P.C.]
Central Government Act
Section 414 in The Indian Penal Code, 1860
414. Assisting in concealment of stolen property.-- Whoever voluntarily assists in concealing or disposing of or making away with property which he knows or has reason to believe to be stolen property, shall be punished with imprisonment of either description for a term which may extend to three years, or with fine, or with both. Of cheating