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Citedby 20 docs - [View All]
Kanyalal Chandrakumar vs Union Of India (Uoi) Represented ... on 17 April, 1978
Kanyalal Chandrakumar vs Union Of India (Uoi) Represented ... on 17 April, 1978
M. Pukhraj Sowcar vs Collector Of Central Excise on 29 May, 1986
Shri Gian Chand Garg vs Union Of India (Uoi) And Ors. on 14 September, 2007
Osman Fakir Mohammed Divecha vs All Akbar Javed Sadakya & Anr on 28 August, 1969

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[Section 6] [Complete Act]
Central Government Act
Section 6(1) in The Drugs (Control) Act, 1950
(1) No person shall have in his possession at any one time a greater quantity of any drug to which this section applies than the quantity necessary for his reasonable needs.