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Citedby 3 docs
Delhi Pollution Control ... vs Splendor Landbase Ltd on 23 January, 2012
Rajasthan State Electricity ... vs Cess Appellate Committee And Anr. ... on 8 October, 1990
Saraswati Sugar Mills vs Haryana State Board And Ors on 22 October, 1991

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[Section 2] [Complete Act]
Central Government Act
Section 2(g) in Water (Prevention And Control Of Pollution) Act, 1974
(g) " sewage effluent" means effluent from any sewerage system or sewage disposal works and includes sullage from open drains;