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Gujarat High Court
Momin vs Gujarat on 14 July, 2008
Author: Jayant Patel,&Nbsp;

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SCA/17979/2007 1/ 1 ORDER

IN

THE HIGH COURT OF GUJARAT AT AHMEDABAD

SPECIAL CIVIL APPLICATION No. 17979 of 2007

=========================================================

MOMIN

YAKUBBHAI VALIBHAI - Petitioner(s)

Versus

GUJARAT STATE ROAD TRANSPORT CORPORATION & 1 - Respondent(s)

========================================================= Appearance :

MR

NK MAJMUDAR for Petitioner(s) : 1, None

for Respondent(s) : 1 -

2.

=========================================================

CORAM

:

HONOURABLE MR.JUSTICE JAYANT PATEL

Date

: 14/07/2008

ORAL

ORDER

Leave

to join State of Gujarat through Secretary, General Administration Department as party respondent.

Rule

returnable on 13.8.2008.

14.7.2008 (Jayant Patel, J.)

vinod

   

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