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SCA/17979/2007 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 17979 of 2007
=========================================================
MOMIN
YAKUBBHAI VALIBHAI - Petitioner(s)
Versus
GUJARAT STATE ROAD TRANSPORT CORPORATION & 1 - Respondent(s)
========================================================= Appearance :
MR
NK MAJMUDAR for Petitioner(s) : 1, None
for Respondent(s) : 1 -
2.
=========================================================
CORAM
:
HONOURABLE MR.JUSTICE JAYANT PATEL
Date
: 14/07/2008
ORAL
ORDER
Leave
to join State of Gujarat through Secretary, General Administration Department as party respondent.
Rule
returnable on 13.8.2008.
14.7.2008 (Jayant Patel, J.)
vinod
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