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section 12
equal remuneration act
equals as
equal remunerations act, 1976
equality doctypes:laws
[
Section 12
] [
Complete Act
]
Central Government Act
Section 12(1) in The Equal Remuneration Act, 1976
(1) No court inferior to that of a Metropolitan Magistrate or a Judicial Magistrate of the first class shall try any offence punishable under this Act.