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Capital Punishment : Explanation Of Abbreviation R.C. Repo1
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Rafiq Ahmed @ Rafi vs State Of U.P. on 4 August, 2011
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[I.P.C.]
Central Government Act
Section 396 in The Indian Penal Code, 1860
396. Dacoity with murder.-- If any one of five or more persons, who are conjointly committing dacoity, commits murder in so committing dacoity, every one of those persons shall be punished with death, or 1[ imprisonment for life], or rigorous imprisonment for a term which may extend to ten years, and shall also be liable to fine.