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essential commodity act
essential commodities act 1955
essential commodities
section 6a of essential commodity act
[
Section 6A(3)
] [
Section 6A
] [
Complete Act
]
Central Government Act
Section 6A(3)(b) in The Essential Commodities Act, 1955
(b) where an order passed on appeal under sub- section (1) of section 6C so requires, or