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Citedby 3 docs
Dr. S.B. Amarkhed vs Basangouda on 7 June, 1993
Shibu Soren ... Appellant vs Dayanand Sahay & Ors. ... ... on 19 July, 2001
Consumer Education & Research ... vs Union Of India & Ors on 24 August, 2009

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[Complete Act]
Central Government Act
Section 1 in The Parliament (Prevention Of Disqualification) Act, 1959
1. Short title.- This Act may be called the Parliament (Prevention of Disqualification) Act, 1959 .
Definations.