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Society Of Catalysts vs Star Plus Tv, Star India Pvt. Ltd. ... on 11 September, 2008

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[Section 2(1)(r)(3)] [Section 2(1)(r)] [Section 2(1)] [Section 2] [Complete Act]
Central Government Act
Section 2(1)(r)(3)(a) in The Consumer Protection Act, 1986
(a) the offering of gifts, prizes or other items with the intention of not providing them as offered or creating impression that something is being given or offered free of charge when it it is fully or partly covered by the amount charged in the transaction as a whole;