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Fateh Bibi Etc vs Charan Dass on 10 March, 1970
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hindu succession act 1956
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hindu succession act 1956 doctypes: laws
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sec.2(2) hindu succession act
"hindu succession act" doctypes: laws
[
Section 1
] [
Complete Act
]
Central Government Act
Section 1(2) in The Hindu Succession Act, 1956
(2) It extends to the whole of India except the State of Jammu and Kashmir.