Mobile View
Main Search Forums Advanced Search Disclaimer
Loading...
User Queries
[Section 37A(1)] [Section 37A] [Complete Act]
Central Government Act
Section 37A(1)(a) in The Wealth- Tax Act, 1957
(a) any person to whom a notice under sub- section (4) of section 16 or a summons under section 37 was issued to produce, or cause to be produced, any books of account or other documents, has omitted or failed to produce, or cause to be produced, such books of account or other documents as required by such notice or summons, or