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Citedby 8 docs - [View All]
Dr. M.C. Bindal vs R . C . Singh & Ors on 19 September, 1988
Maisuria Mahendra Bhagwandas And ... vs State Of Gujarat And Ors. on 28 August, 1989
K.M. Joseph, Trivandrum And Anr. vs State Of Kerala And Anr. on 3 November, 1967
D.A. Koregaonkar vs The State Of Bombay on 4 October, 1956
Shri Sunil Ragunath Karmalkar vs State Of Goa Through Chief ... on 9 March, 1995

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[Article 320(3)] [Article 320] [Constitution]
Central Government Act
Article 320(3)(a) in The Constitution Of India 1949
(a) on all matters relating to methods of recruitment to civil services and for civil posts;