Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
rent act
what is rent
delhi rent act 1995
48 d
[
Section 48(2)
] [
Section 48
] [
Complete Act
]
Central Government Act
Section 48(2)(d) in The Delhi Rent Act, 1995
(d) has, for at least two years, held the post of a Secretary in me Law Department of a State Government; or