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Citedby 1 docs
K.K. Saidalavi vs Commissioner Of Customs on 22 September, 2005
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customs act
customs act,1962
[
Section 123(1)(a)
] [
Section 123(1)
] [
Section 123
] [
Complete Act
]
Central Government Act
Section 123(1)(a)(i) in The Customs Act, 1962
(i) on the person from whose possession the goods were seized; and