Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 343 docs - [
View All
]
Gajendra Haldea S/O Late Shri Rao ... vs Central Electricity Regulatory ... on 22 December, 2006
Sandeep Gilhotra vs State Of Punjab And Another on 25 February, 1993
Azhakodi Devi Charitable Trust ... vs Commissioner, Hr & Ce ... on 15 December, 2006
Ferring Pharmaceuticals Pvt. Ltd vs Sun Pharmaceuticals Industries on 19 October, 2010
Birendra Singh And Ors. vs The State Of Bihar on 6 January, 1972
Loading...
User Queries
indian penal code 1860
sec indian penal code
indian penal code doctypes: laws
all ipc sections
central government act
indian penal code, 1860 doctypes:laws
"imprisonment"
indian penal code 1860 doctypes:section
all indian sections
sec indian penal code doctypes:section
forfeiture
ibid
punishments doctypes: laws
[
I.P.C.
]
Central Government Act
Section 62 in The Indian Penal Code, 1860
62. [ Forfeiture of property, in respect of offenders punishable with death, transportation or imprisonment.] Rep., by s. 4 ibid.