Mobile View
Main Search Forums Advanced Search Disclaimer
User Queries
[Section 8] [Complete Act]
Central Government Act
Section 8(1) in The Public Liability Insurance Act, 1991
(1) The right to claim relief under sub- section (1) of section 3 in respect of death of, or injury to, any person or damage to any property shall be in addition to any other right to claim compensation in respect thereof under any other law for the time being in force.